Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 37 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

37. Publication of list of Contesting Candidates.

- The Returning Officer shall cause a copy of the list of contesting candidates prepared under Rule 35 to be published immediately after allotment of symbols to the candidates by affixture on the notice board of concerned Janpad Panchayat and Mandi Committee and shall also supply a copy thereof, to each contesting candidate or his election agent.