Section 6 in The Central Educational Institutions (Reservation In Admission) Act, 2006
6. Reservation of seats in admissions to begin in calendar year, [2008]
.-The Central Educational Institutions shall take all necessary steps, which are required in giving effect to the provisions of sections 3, 4 and 5 of this Act, for the purposes of reservation of seats in admissions to its academic sessions commencing on and from the calendar year, 2007.
