Manipur High Court
Shri Sunil Kumar Sethi vs State Of Manipur on 24 February, 2022
Author: Sanjay Kumar
Bench: Sanjay Kumar
Item Nos. 5-9
(Through Video Conferencing)
LAIREN Digitally signed
MAYUM by IN THE HIGH COURT OF MANIPUR
LAIRENMAYUM
INDRAJE INDRAJEET AT IMPHAL
SINGH
ET Date: 2022.02.24
15:50:31 +05'30'
SINGH MC(Cril.Petn.) No. 2 of 2018
With
CRIL.PETN. No. 20 of 2017
With
MC(Cril.Petn.) No. 6 of 2017
With
MC(Crl.Petn.) No. 8 of 2019
With
MC(W.P. (C)) No. 321 of 2017
Shri Sunil Kumar Sethi
....Applicant
- Versus -
State of Manipur
...Respondent
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 24.02.2022 Ms. Bandana Th., learned counsel representing Mr. L. Shashibhushan, learned counsel appearing in these matters, seeks an adjournment.
Post on 29.03.2022.
Registry is directed to print the name of Mr. H. Kenajit, learned counsel, appearing for the respondents in some of these cases.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.
CHIEF JUSTICE Indrajeet