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Manipur High Court

Shri Sunil Kumar Sethi vs State Of Manipur on 24 February, 2022

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                                                      Item Nos. 5-9
                                                                      (Through Video Conferencing)
LAIREN Digitally signed
MAYUM by                         IN THE HIGH COURT OF MANIPUR
        LAIRENMAYUM
INDRAJE INDRAJEET                          AT IMPHAL
        SINGH
ET      Date: 2022.02.24
        15:50:31 +05'30'
SINGH                                MC(Cril.Petn.) No. 2 of 2018
                                                  With
                                      CRIL.PETN. No. 20 of 2017
                                                  With
                                      MC(Cril.Petn.) No. 6 of 2017
                                                  With
                                      MC(Crl.Petn.) No. 8 of 2019
                                                  With
                                     MC(W.P. (C)) No. 321 of 2017

             Shri Sunil Kumar Sethi
                                                                                      ....Applicant
                                                   - Versus -

             State of Manipur
                                                                                    ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 24.02.2022 Ms. Bandana Th., learned counsel representing Mr. L. Shashibhushan, learned counsel appearing in these matters, seeks an adjournment.

Post on 29.03.2022.

Registry is directed to print the name of Mr. H. Kenajit, learned counsel, appearing for the respondents in some of these cases.

A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.

CHIEF JUSTICE Indrajeet