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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Sandalwood Trees Patta Land Rules, 2008

(2)The application for sale of sandalwood tree shall be accompanied with the following documents namely:-
(i)A certificate of ownership of the land in which the sandalwood trees are grown, as issued by the Tahsildar;
(ii)Extract of Chitta / Adangal;
(iii)Sketch of the patta land;
(iv)A copy of the deed of tenancy, lease, mortgage with possession or otherwise executed in favour of the owner of the sandalwood tree;
(v)List of sandalwood trees proposed to be sold.