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State of Bihar - Section

Section 349 in Bihar Board's Miscellaneous Rules, 1958

349. Sair compensation.

- The sair compensations granted to land-holders on the resumption of certain internal duties and taxes under Regulation XXVII of 1793 are in the nature of permanent annuities like malikana; and the rules relating to payment of permanent malikana apply, mutatis mutandis to them.