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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(2)(g) in Tamil Nadu Prohibition Act, 1937

(g)regulating the cultivation of the hemp plant, the collection of those portions of such plant from which intoxicating drugs can be manufactured and the manufacture of such drugs therefrom ;