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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(2)The Chief Minister of Madhya Pradesh shall be the President and the Minister-in-charge of School Education, Madhya Pradesh shall be the Vice-President of the General Council.