Section 3(3)(b) in The Orissa Prevention of Cow Slaughter Act, 1960

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(b) in The Orissa Prevention of Cow Slaughter Act, 1960

(b)in the case of a bull, it has come permanently unfit and unserviceable for the purpose of breeding and, in the case of a bullock, it has become permanently unfit and unserviceable for the purposes of draught and any kind of agricultural operation :

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 3(3)(b) in The Orissa Prevention of Cow Slaughter Act, 1960