Punjab-Haryana High Court
Harjit Kaur And Another vs Gurmeet Kaur on 5 September, 2011
Author: Ajai Lamba
Bench: Ajai Lamba
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Crl. Misc. No. M-11881 of 2011 (O & M)
DATE OF DECISION: September 05, 2011
Harjit Kaur and another .........PETITIONER(S)
VERSUS
Gurmeet Kaur ........ RESPONDENT(S)
CORAM: HON'BLE MR. JUSTICE AJAI LAMBA
Present: Mr. Ashish Aggarwal, Advocate,
for the petitioner(s).
AJAI LAMBA, J. (ORAL)
Learned counsel contends that the disputes between the parties have been settled by way of compromise as per the instructions and, therefore, let the petition be dismissed as withdrawn.
Petition dismissed as withdrawn on the statement of learned counsel for the petitioner.
05.09.2011 (AJAI LAMBA) shivani JUDGE