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[Cites 0, Cited by 0] [Section 80(10)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(10)(a) in The Coal Mines Regulations, 2017

(a)Except in friction winders, at the top of every shaft where cages are used, suitable keps shall be provided and so arranged as to fall into the 'on' position when the operating lever is released.