Calcutta High Court (Appellete Side)
Badal Chandra Kundu & Anr vs Nitai Mahato & Ors on 29 November, 2017
Author: Harish Tandon
Bench: Harish Tandon
1 29.11.2017
IN THE HIGH COURT AT CALCUTTA Sl.81 ( CIVIL REVISIONAL JURISDICTION) Ct-02 APPELLATE SIDE (AD) C.O. 3813 of 2017 Badal Chandra Kundu & Anr.
vs. Nitai Mahato & Ors.
Mr. Rewitendra Banerjee, Mr. Subhodip Pramanick.
... for the petitioners.
The petitioners are directed to serve a copy of this revisional application upon the opposite parties by Speed Post as well as upon the learned Advocate representing them before the trial court by hand and shall file affidavit of service on the next date of hearing.
Let this revisional application appear in the Supplementary List on December 21, 2017.
(Harish Tandon, J.)