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Madhya Pradesh High Court

Kamlesh Prajapati vs The State Of Madhya Pradesh on 29 June, 2021

Author: Sunita Yadav

Bench: Sunita Yadav

1 CRA-3708-2021 The High Court Of Madhya Pradesh CRA-3708-2021 (KAMLESH PRAJAPATI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 29-06-2021 Heard through Video Conferencing. Shri S.K. Jain, counsel for the appellant. Shri Saurabh Soni, Panel Lawyer for the State. Call for the record of the trial Court. List thereafter.

(SUNITA YADAV) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2021.06.30 15:44:03 IST