Section 107 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
107. Warders to have a particular charge assigned to them.
- Each warder hall have a particular duty assigned to him by the Superintendent or Deputy Superintendent, such as charge of a ward, or set of wards, a work-shop or set of workshops, or a gang of prisoners either inside or outside the jail. The posts and duties of warders shall be frequently changed so as to prevent them forming relations with any of the prisoners.
