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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(3) in Gujarat State Council for Physiotherapy Rules, 2013

(3)The fees to be paid under sub-rules (1) and (2) shall be paid either in cash in the office of the Council or by the crossed postal order or by money order or by cheque or demand draft.