Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Jharkhand - Subsection Section 52(2)(k) in Jharkhand Municipal Act, 2011 (k)details of subsidy programmes on major services and activities, including the amounts allocated; and criteria for identification of beneficiaries of such programmes;