Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 9 in Himachal Pradesh Waqf Rules, 2016 9. Government to bear the cost of survey. - the State Government shall bear cost of survey, including the cost of publication of lists of auqaf.
