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Supreme Court - Daily Orders

Commissioner Of Income Tax Central Iv vs M/S Natvar Parikh And Co. Pvt Ltd on 28 August, 2017

Bench: Kurian Joseph, R. Banumathi

     ITEM NO.37                                 COURT NO.5                 SECTION IX

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                           Diary No(s). 24177/2017

     (Arising out of impugned final judgment and order dated 06-02-2017
     in ITA No. 1293/2014 passed by the High Court Of Judicature At
     Bombay)

     COMMISSIONER OF INCOME TAX CENTRAL IV                                  Petitioner(s)

                                                       VERSUS

     M/S NATVAR PARIKH AND CO. PVT LTD                                      Respondent(s)

     (FOR ADMISSION and I.R.)
     (CONDONATION OF DELAY IN FILING SLP)

     Date : 28-08-2017 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                   Mr.   Tara Chandra Sharma, Adv.
                                         Mr.   Nalin Kohli, Adv.
                                         Mr.   Prabhas Bajaj, Adv.
                                         Mr.   Ankit Roy, Adv.
                                         Mr.   Indeerjeet Singh, Adv.
                                         Mr.   Y. Ahuja, Adv.
                                         Ms.   Anil Katiyar, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) Nos. 5254-65 of 2016.

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.08.30 17:03:44 IST Reason: