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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Kerala - Subsection

Section 52(6) in The Kerala Panchayat Buildings Rules, 2011

(6)Every bathroom or latrine shall have atleast one of its walls abutting on an open space or open verandah or an airshaft if not centrally air-conditioned; the size of airshaft being not less than that specified in Table 5.Table 5Size of Air Shaft
Sl.No. No. of Storeys Area of the airshaft in Square metres. Minimum width of Airshaft in[metres] [Added by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).]
1 Upto 3 1.08 0.9
2 Upto 6 2.40 1.2
3 Upto 10 3.00 1.5
4 Above 10 5.00 2.0