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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(5) in Assam Panchayat Act, 1994

(5)Regarding discipline and control, the Secretary shall act in all matters under the control of the President of the Gaon Panchayat through whom he shall responsible to the Gaon Panchayat.Chapter - V Establishment and Constitution of Anchalik Panchayat