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Union of India - Section

Section 102 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

102. Medical room .-(1) Permanently manned facilities shall have a medical room and shall have the facilities to enable the health personnel therein to perform their duties adequately.

(2)The medical room shall have the required equipment to provide first aid, and adequate medical treatment both on the installation and during the transport of patients.
(3)There shall be a provision for telephone contact between the medical room and land.
(4)There shall be permanent means of internal communications between the medical room and the manned control room.
(5)Such means of communication shall be capable of normal function in the event of general power failure.
(6)In the event of power failure, the medical room shall continue to have adequate working light therein, and at least two emergency power outlets.
(7)There shall be an adequate first aid provision on unmanned facilities.