Punjab-Haryana High Court
Bhagat Singh And Anr vs Pushpa on 6 December, 2017
Author: Kuldip Singh
Bench: Kuldip Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRR 2012-2016 (O&M)
Date of decision: 06.12.2017
Bhagat Singh and others
.....Petitioners
versus
Pushpa and another
......Respondents
CORAM: Hon'ble Mr.Justice Kuldip Singh
Present: Mr.Kartar Singh, Advocate for the petitioners
Mr.R.K.Makkad, Deputy Advocate General, Haryana
1. Whether Reporters of Local Newspapers may be allowed to see the
judgment ?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
Kuldip Singh, J. (Oral)
For order, see order of even date passed in CRR No.2011 of 2016 titled as Devender and another versus State of Haryana.
06.12.2017 (Kuldip Singh)
gk Judge
Whether speaking/ reasoned: Yes
Whether Reportable: No
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