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Punjab-Haryana High Court

Bhagat Singh And Anr vs Pushpa on 6 December, 2017

Author: Kuldip Singh

Bench: Kuldip Singh

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                  CRR 2012-2016 (O&M)
                                                Date of decision: 06.12.2017



Bhagat Singh and others
                                                                 .....Petitioners
                                   versus
Pushpa and another
                                                            ......Respondents

CORAM: Hon'ble Mr.Justice Kuldip Singh

Present:     Mr.Kartar Singh, Advocate for the petitioners
             Mr.R.K.Makkad, Deputy Advocate General, Haryana


1. Whether Reporters of Local Newspapers may be allowed to see the
judgment ?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?


Kuldip Singh, J. (Oral)

For order, see order of even date passed in CRR No.2011 of 2016 titled as Devender and another versus State of Haryana.




06.12.2017                                          (Kuldip Singh)
gk                                                     Judge



Whether speaking/ reasoned:            Yes
Whether Reportable:                    No




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