Madhya Pradesh High Court
Raju Barkade vs The State Of Madhya Pradesh on 21 April, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 948 of 2015 (RAJU BARKADE Vs THE STATE OF MADHYA PRADESH) Dated : 21-04-2022 Parties through their counsel.
As prayed by learned counsel for the appellant, list after one week.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
Pallavi
Signature
SAN Not
Verified
Digitally signed by
KUMARI PALLAVI
SINHA
Date: 2022.04.22
11:22:58 IST