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State of Madhya Pradesh - Section

Section 18 in The M.P. Vishesh Sashastra Bal Niyam, 1973

18. Havildar Major.

- The Havildar Major shall be responsible for setting a good example to the Non-Commissioned Officers and men of the Battalion and the Company in all matters of discipline, dress, and appearance, and he shall instantly repress all slovenliness, slackness and indiscipline. He must have perfect knowledge of the drill, procedure, dress regulations and standing orders and he shall be zealous in checking the slightest deviation from them and in achieving a uniform of high standard. He shall be responsible for parading all men who have to be put up in the orderly room. He shall parade and inspect all under officers and men joining or leaving the unit, take might roll call and report to the Day Officers. He shall be responsible for the smart turn out and drill of guards and to ensure that Commanders and Sentries know their duties and responsibilities.