Chattisgarh High Court
Ali Mohammad Khan vs State Of Chhattisgarh 3 Mcrc/30/2019 ... on 7 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Criminal Appeal No.354 of 2010
Ali Mohammad Khan Versus State of Chhattisgarh
..
07.01.2019 Shri Anurag Dayal Shrivastava, counsel for the appellant.
Heard on IA No.01/18 for urgent hearing List this matter for final hearing in the week commencing 21.01.2019.
Sd/-
(Ram Prasanna Sharma) Judge Bini