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[Cites 0, Cited by 1] [Section 24(5)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(5)(b) in Sree Sankaracharya University of Sanskrit Act, 1994

(b)The first Vice-Chancellor shall exercise the powers and perform the duties and functions of all the authorities of the University also until they are duly constituted within two years from the date of his appointment.