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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(1)(b) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993

(b)Any renewal of portfolio fund on maturity of the initial period shall be deemed as a fresh placement [* * *] [Omitted 'and shall be for a minimum period of one year' by the SEBI (Portfolio Managers) (Amendment) Regulations, 2002, w.e.f. 11-10-2002.].