Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 11 in The Maharashtra Dog Race-Courses Licensing Act, 1976 11. Amendment of certain Acts The Acts mentioned in column 1 of the Schedule shall be amended in the manner and to the extent specified in column 2 Of the Schedule.
