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[Cites 0, Cited by 11] [Section 58B(5)] [Section 58B] [Entire Act]

Union of India - Subsection

Section 58B(5)(a) in The Reserve Bank of India Act, 1934

(a)receives any deposit in contravention of any direction given or order made under Chapter IIIB; or
(aa)fails to comply with any direction given or order made by the Bank under any of the provisions of Chapter IIIB; or