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[Cites 0, Cited by 2] [Section 91] [Entire Act]

State of Kerala - Subsection

Section 91(1) in Kerala Cooperative Societies Act, 1969

(1)The functions of the State Co-operative Union shall be-
(a)to organize, assist and generally develop co-operative societies;
(b)to carry on co-operative propaganda; and
(c)to spread education on co-operative principles and practices.
(d)[ to participate in the developmental activities and decentralized planning of the local authorities; [Inserted by Kerala Act No. 1 of 2000.]
(e)to organize training programmes for the employees of the societies and for the members of the committee and to ensure their participation in such programmes.]