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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 12(1)(d) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014

(d)the applicant has multinational presence either through its branches or through agency relationships with intermediaries regulated in their respective home jurisdictions;