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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(d) in The Central Reserve Police Force Rules, 1955

(d)When a member of the Force ceases to belong to the Force, his kit shall be examined and serviceable articles brought on to the resumed stock and subsequently re-issued. When any such resumed article is re-issued, its life period shall count from the date of original issue and not from the date of re--issue.