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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(2)(a) in The Orissa Co-operative Societies Act, 1962

(a)[ its membership has fallen below the minimum number required for its registration; or] [Substituted by Orissa Act No. 28 of 1991, Section 39(a) dated 31.12.1991, w.e.f. 1.5.1993.];