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State of Goa - Section

Section 15 in The Goa State Fire Force Rules, 1997

15. Subordinate Service.

- The subordinate service shall consist of the following classes and categories of officers:-
Category I (General) (1) Fireman.
Category II (2) Leading Fireman.
  (3) Driver Operator.
  (4) Watch Room Operator
Category III Assistant Station Fire Officer/Sub-Officer.
Category IV Station Fire Officer.
(2)A person appointed to subordinate services either by direct recruitment from outside or by transfer from other regular recognised full time Fire Services, shall possess physical standards, academic and technical qualifications and practical experience as specified in Appendix V to these Rules.
(3)Method of recruitment shall be as under:-
  Category   Method of appointment
(1) Station Fire Officer - By promotion failing which by direct recruitment/Promotionfrom Sub-Officer with 5 years' regular service in the grade.
(2) Assistant Station - By promotion failing which by transfer on FireOfficer/Sub-Officer deputation and failing both by directrecruitment. Promotion is made from Leading Fireman with 5 years'regular service in the grade.
(3) Leading Fireman - By promotion or transfer. Promotion from Fireman/ WatchroomOperator/Driver Operator with 3 years' regular service in thegrade.
(4) Driver Operator - By promotion failing which by direct recruitment. Promotionfrom Fireman with 2 years' regular service in the grade.
(5) Watchroom Operator - Direct recruitment.
(6) Fireman - Direct recruitment.