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State of Punjab - Section

Section 17 in The Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006

17. Resignation from Service.

- If a member of the Service wishes to resign from Service, he shall give one month notice in writing to the appointing authority. If such member fails to give notice or gives shorter notice, the appointing authority shall be entitled to recover one month salary from such member, in lieu of notice.