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State of Jharkhand - Section

Section 16 in Bihar Documents Writers' Licensing Rules, 1968

16. Power and duties of Licensing Authorities.

- The licensing authority shall have powers:-
(a)to grant licence to document-writer and an apprentice;
(b)to renew licence;
(c)to issue to the document writer or apprentice such direction as may be necessary for carrying out effectively the purposes of these rules.