Madhya Pradesh High Court
Jmc Projects (India) Pvt. Ltd. A Company ... vs Madhya Pradesh Road Development ... on 13 May, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
AA No. 32 of 2022
(JMC PROJECTS (INDIA) PVT. LTD. A COMPANY INCORPORATED UNDER THE COMPANIES ACT 1956 Vs
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITED)
Dated : 13-05-2022
Shri Rohan Harne, learned counsel for the appellant.
Issue notice to the respondents on payment of PF within seven days.
As prayed list alongwith AA No. 15/2022 for analogous hearing. after Summer Vacation 2022.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
bks
Signature Not Verified
SAN
Digitally signed by BASANT KUMAR
SHRIVAS
Date: 2022.05.13 18:03:26 IST