Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(61) in The Calcutta Metro Railway General Rules, 2000

(61)"Interlocking" means an arrangement of signals, points and other appliances, operated from a panel or lever frame, so interconnected by mechanical or electrical locking or both that their operation must take place in proper sequence to ensure safety.