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[Cites 0, Cited by 0] [Section 49B(1)] [Section 49B] [Entire Act]

State of Tamilnadu - Subsection

Section 49B(1)(iii) in Chennai City Police Act, 1888

(iii)newspapers containing publication of such price are found in any house, room, tent, enclosure, vehicle, vessel or place, it shall be presumed, until the contrary is proved that such house, room, tent, enclosure, vehicle, vessel or place is used for the purpose of gaming within the meaning of sub-section (1) of section 49-A.