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[Cites 0, Cited by 7] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(4) in The Factories Act, 1948

(4)In every factory wherein more than five hundred workers areordinarily employed there shall be provided and maintained an ambulance room of the prescribed size, containing the prescribed equipment and in the charge of such medical and nursing staff as may be prescribedand those facilities shall always be made readily available during the working hours of the factory.