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State of Jharkhand - Section

Section 20 in Jharkhand Water Resources Regulatory Authority Act, 2014

20. Protection of action taken in good faith.

- No suit, prosecution or other legal proceedings shall lie against the Government or the Authority and officer of Government or any Members, officer or other employees of the Authority for anything done or purported to have been done in good faith in pursuance of the provisions of this Act of rules or regulations made there under.