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[Cites 0, Cited by 0] [Section 120(3)] [Section 120] [Entire Act]

State of West Bengal - Subsection

Section 120(3)(a) in Siliguri Municipal Corporation Act, 1990

(a)as a set-off against the expenses which may be incurred in collecting the portion of the consolidated rate on lands and buildings recoverable under sub-section (2), and