Delhi High Court - Orders
Currency Cycle Association vs Reserve Bank Of India & Ors on 24 September, 2025
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6331/2023
CURRENCY CYCLE ASSOCIATION .....Petitioner
Through: Mr. Apoorv Jha, Adv.
versus
RESERVE BANK OF INDIA & ORS. .....Respondents
Through: Ms. Vatsala Rai and Mr. Bharat
Makkar, Advs. for R-1/RBI.
Ms. Nazia Parveen, Adv. for UBI.
Mr. Brijesh Kumar Tamber, Ms.
Arani Mukherjee and Mr. Aryan
Data, Advs. for Bank of India.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 24.09.2025 It is already 05:15 p.m. No time left.
List on 14.01.2026.
Interim orders, if any, to continue.
VIKAS MAHAJAN, J SEPTEMBER 24, 2025/dss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2025 at 22:19:17