Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of Andhra Pradesh - Subsection Section 23(1)(c) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017 (c)authorization of tours to be undertaken by any Member, officer or employee outside India and allowance to be granted for the same;