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[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Tamilnadu - Subsection

Section 120(1)(a) in Tamil Nadu Panchayats Act, 1994

(a)All unreserved forests in the village at the commencement of this Act shall vest in the Village Panchayat and be administered by it for the benefit of such village.