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[Cites 0, Cited by 7] [Entire Act]

State of Maharashtra - Section

Section 7 in The Maharashtra Animal Preservation Act, 1976.

7. Scheduled animals to be slaughtered at specified places only.

No scheduled animal in respect of which a certificate has beenissued under section 6 shall be slaughter in any place other than a place specified by such authority or officer as the State Government may appoint in that behalf.