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[Cites 0, Cited by 1] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(4) in Rajasthan Co-operative Societies Act, 2001

(4)It shall be competent for the Registrar to withdraw any enquiry from the officer to whom it is entrusted, and to hold the enquiry himself or to entrust it to any other person as he deems fit.