Calcutta High Court
Iswar Sreedhar Jieu vs Sree Sree Durga And Sree Sree on 13 November, 2017
Author: Soumen Sen
Bench: Soumen Sen
ATA No.6 of 2017
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NILMONI DUTTA TRUST ESTATE SREE SREE
ISWAR SREEDHAR JIEU
-Versus-
SREE SREE DURGA AND SREE SREE
JAGATDHATRI & ORS.
Appearance:
Mr. Sukumar Pal, Adv.
...for the petitioner.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 13th November, 2017.
The Court : In spite of publication in two leading newspapers, the trustees have not received any offer over and above the offer annexed to the petition.
There shall be an order in terms of prayer (b) of the petition. The matter is made returnable adjourned after two weeks.
(SOUMEN SEN, J.) A/s.