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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(iv) in Rules for Admission to Ayurvedic Colleges in Rajasthan, 1984

(iv)He/she is a son/daughter of an employee of any of the Universities in Rajasthan or Higher Secondary Board of Education (Rajasthan), who has put in atleast three years service on the date of application of the year of admission in any of the above bodies/service.