Delhi High Court - Orders
M/S. Airforce Naval Housing Board Rep. ... vs Union Of India, & Ors on 2 April, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~81
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4626/2019
M/S. AIRFORCE NAVAL HOUSING BOARD REP. BY GROUP
CAPTAIN UPDESH SHARMA .....Petitioner
Through: Mr Rishabh Chandak, Advocate.
versus
UNION OF INDIA, & ORS. .....Respondents
Through: Mr Syed Abdul Haseeb, CGSC for
R1.
Mr Anurag Ojha, SSC with Mr Dipak
Raj, Mr Vipul Kumar and Mr Subham
Kumar, Advocates for R2 and R3.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 02.04.2025
1. A request for an accommodation is made by the learned counsel for the petitioner.
2. At his request, list on 27.08.2025.
VIBHU BAKHRU, J TEJAS KARIA, J APRIL 02, 2025/tr Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2025 at 22:15:22