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Delhi High Court - Orders

M/S. Airforce Naval Housing Board Rep. ... vs Union Of India, & Ors on 2 April, 2025

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                                    $~81
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 4626/2019
                                         M/S. AIRFORCE NAVAL HOUSING BOARD REP. BY GROUP
                                         CAPTAIN UPDESH SHARMA                     .....Petitioner
                                                          Through: Mr Rishabh Chandak, Advocate.

                                                                                      versus

                                                UNION OF INDIA, & ORS.                                                         .....Respondents
                                                              Through:                                        Mr Syed Abdul Haseeb, CGSC for
                                                                                                              R1.
                                                                                                              Mr Anurag Ojha, SSC with Mr Dipak
                                                                                                              Raj, Mr Vipul Kumar and Mr Subham
                                                                                                              Kumar, Advocates for R2 and R3.

                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MR. JUSTICE TEJAS KARIA
                                                             ORDER

% 02.04.2025

1. A request for an accommodation is made by the learned counsel for the petitioner.

2. At his request, list on 27.08.2025.

VIBHU BAKHRU, J TEJAS KARIA, J APRIL 02, 2025/tr Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2025 at 22:15:22