Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30A(5)] [Section 30A] [Entire Act]

State of Odisha - Subsection

Section 30A(5)(d) in The Orissa Co-operative Societies Rules, 1965

(d)Every nomination shall be presented to the Election Officer.